Section 28(2)(b) in Bihar Shops & Establishments Act, 1953

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(2)(b) in Bihar Shops & Establishments Act, 1953

(b)The occurrence of an emergency, or the existence of exceptional circumstances, such that the person responsible for the payment of the wages was unable though exercising reasonable diligence to make prompt payment, or

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State of Bihar - Subsection

Section 28(2)(b) in Bihar Shops & Establishments Act, 1953