Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(2)(i) in Uttar Pradesh Motor Vehicles Taxation Act, 1997 (i)before the institution of the prosecution, the offender shall not be liable to prosecution for such offence;