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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(b) in The Orissa Children Act, 1982

(b)for a scheme of aftercare programme to be followed by such after care organizations for the purpose of taking care of children after they leave children's homes or special schools for the purpose of enabling them to lead an honest, industrious and useful life;