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[Cites 0, Cited by 0] [Section 211(3)] [Section 211] [Entire Act]

State of Goa - Subsection

Section 211(3)(a) in The Goa Panchayat Raj Act, 1994

(a)in every case as soon as his term of office as Sarpanch or Deputy Sarpanch of Panchayat and Adhyaksha or Upadhyaksha of Zilla Panchayat expires; and