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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(1)(b) in Himachal Pradesh Nurses Registration Act, 1977

(b)is registered as a nurse or health visitor or midwife or auxiliary nurse midwife by any association which is recognised by the Council; or