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State of Rajasthan - Section

Section 27 in The Rajasthan Boiler Operation Engineers' Rules, 1967

27. Form of application.

- Every application for examination shall be in Form 'A'. The applicant shall fill in such parts of the Form as are to be filled in by a candidate and shall sign the form in the presence of a gazetted officer or an Honorary Magistrate who shall attest his signature. T he application so filled in shall be forwarded to the Secretary at least one month before the date fixed for the examination and shall be accompanied by-
(a)originals and one copy of each of all testimonials in respect of practical experience and theoretical qualifications of the candidate;
(b)testimonials of good character from his employer, with a certificate of age;
(c)a treasury challan or such other evidence as the State Government may specify in this behalf in support of payment of the fees specified in these rules; and
(d)two copies of recent bust photograph (size 51 mm. x 57 mm. or 2" x 2 ¼"), one of which shall bear the signature and the thumb impression of the applicant on the back, duly attested by a gazetted officer or employer.