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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(1)The State Government may by order establish a State Council of Senior Citizen to advise the state government on effective implementation of the Act and to perform such other function in relation to senior citizen as the state government may specify.