Section 34 in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
34. Ancient monuments, etc. no longer requiring protection.
- If the Government is of opinion that it is no longer necessary to protect any ancient monument or archaeological site and remains under the provisions of this Act, it may by notification declare that the ancient monument or archaeological site and remains, as the case may be, has ceased to be a protected monument or a protected area for the purposes of this Act.
