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Rajasthan High Court - Jaipur

Taranjeet Soni S/O Shri Gurmail Singh vs State Of Rajasthan on 9 September, 2022

Author: Birendra Kumar

Bench: Birendra Kumar

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No. 7384/2022

                                   Taranjeet Soni S/o Shri Gurmail Singh,
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 6633/2022 Lalit Malik Son Of Shri Mahipal,

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Hem Singh For Respondent(s) : Mr. Prashant Sharma, PP Mr. Ashish Gauringa for Mr. C.C. Ratnu HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 09/09/2022 S.B. Criminal Miscellaneous (Petition) No. 7384/2022 Respondent No.2 has already appeared in connected S.B. Criminal Miscellaneous (Petition) No. 6633/2022.

Learned counsel for the petitioner is directed to supply copy of the petition to the counsel for the respondent No.2 to enable him to file reply within two weeks.

List on 13.10.2022.

S.B. Criminal Miscellaneous (Petition) No. 6633/2022 Respondent No.2 seeks time to file reply within two weeks.

List on 13.10.2022.

(BIRENDRA KUMAR),J ANAND TANWAR /82-83 (Downloaded on 25/12/2022 at 07:41:49 AM) Powered by TCPDF (www.tcpdf.org)