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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1)(ii) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979

(ii)if the licensee fails to vacate the labour colony by the date and time prescribed in this behalf under this scheme;