Himachal Pradesh High Court
Bajaj Finance Ltd. vs . Era Enterprises & Ors. on 14 October, 2022
Author: Virender Singh
Bench: Virender Singh
Bajaj Finance Ltd. vs. ERA Enterprises & Ors.
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CMPMO No. 476 of 2022 14.10.2022 Present: Mr. Anand Sharma, Senior Advocate, with Mr. Karan Sharma, Advocate, for the petitioner.
Issue notice to the respondents, returnable for 11.11.2022, on taking steps within one week.
List before the appropriate Bench.
CMP No. 13653 of 2022 The application is disposed of with a direction to the applicant to file certified copy of the impugned order dated 16.06.2022, before the next date of hearing.
CMP No. 13655 of 2022 The application is disposed of with a direction to the applicant to file typed/legible copies of annexure(s) in question before the next date of hearing.
(Virender Singh) Judge October 14, 2022 (Vinod) ::: Downloaded on - 15/10/2022 20:02:41 :::CIS