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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

1. Short Title Commencement and applicability.

(1)These rules may be called "the Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011.
(2)They shall apply to professional Courses in Engineering (Including Technology), Pharmacy, Agriculture (including Veterinary) and Medical and Dental Courses for entry into the first year Under -Graduate and Pharm.D Courses (Doctor of Pharmacy).
(3)They shall come for entry into force with immediate effect.
(4)Rules of Admission into the above Courses shall be issued separately