Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Punjab - Subsection Section 108(9) in The Punjab Municipal Act, 1999 (9)Notwithstanding anything contained in any other law for the time being in force, consultation with the Punjab Service Commission shall not be necessary in the case of appointment to any post referred to in this section.Subordinate Employees
