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State of Rajasthan - Section

Section 236 in Rajasthan Land Revenue (Land Records) Rules, 1957

236. Stock-Book.

- Stock book of all forms received or issued shall be maintained in the prescribed form No. O-23. Three pages shall be utilized for each kind of form and a separate account should be kept for each form, index is to be given in the beginning to show as to on what page the account of each form is given.