Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan Prevention Of Mrityu Bhoj Act, 1960 3. Prohibition of Mrityu Bhoj - No person shall hold or give or join or take part in a Mrityu Bhoj in the State.
