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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(4)All questions considered at the meetings of the Board shall be decided by means of a consensus or an affirmative vote of a majority of the members, present including the President. If the votes were equally divided, the President shall have a second or casting vote.