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State of Uttarakhand - Section

Section 5 in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

5. Source of recruitment.

- Recruitment to the various posts of the Service shall be made as follows :A. Seenchpal/Tube-well Operator/Revenue clerk. - The post of Seenchpal/Tube well operator/Revenue clerk shall be filled in by direct recruitments by selection through a Committee by inviting the application forms from such candidates whose names are enrolled in various offices of Employment Exchange in Uttaranchal.B. Seenchpryvekshak. - The recruitment to the Service shall be made by promotion subject to the rejection of unfit, amongst the seenchpal/Tube-well operator in the office of canal and tube-well operators in the office of tube-well who have completed 8 years of Service.C. Ziledar. - The recruitment to the Service shall be made by promotion, subject to rejection of unfit, amongst the Seenchpryvekshak who, on the first day of the year in which selection is made, have completed 7 years of Service and have qualified the departmental examination.D. Deputy Revenue Officer. - The recruitment to the Service shall be made by promotion, subject to rejection of unfit, amongst Ziledars who, on the first day of the year in which selection is made, have completed 6 years of Service and have also passed canal law examination.E. Head Revenue clerk. - The recruitment to the Service, shall be made by promotion subject to rejection unfit, amongst the Revenue clerk, who have completed 8 years of Service.