Supreme Court - Daily Orders
Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 24 October, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.5 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).39288/2012
(Arising out of impugned final judgment and order dated 23-08-2012
in DBCSA No.2021/2011in SBCWP No.4366/2005 passed by the High Court
Of Judicature For Rajasthan At Jodhpur)
UNION OF INDIA Petitioner(s)
VERSUS
GRAMIN BANK PENSIONERS SAMITI AND ORS. Respondent(s)
(With appln.(s) for Impleadment and directions)
WITH W.P.(C) No.210/2013 (X) AND T.C.(C) No.38/2015 (XVI-A)
Date : 24-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Ms. Kiran Bhardwaj,Adv.
Ms. Asha Nair,Adv.
Ms. Saudamini Sharma,Adv.
For Ms. Anil Katiyar,Adv.
Mr. Chander Uday Singh,Sr.Adv.
Mr. C.K. Sasi,AOR
Mr. Manukrishnan G.,Adv.
Mr. Barun Kumar Sinha,Adv.
Ms. Pratibha Sinha,Adv.
Ms. Surbhi Saxena,Adv.
For Mr. Rameshwar Prasad Goyal,AOR
Mr. Praveen Agrawal,AOR
For applicant(s) Mr. B.K. Pal,Adv.
For Respondent(s) Mr. A.V. Rangam,AOR
Mr. Buddy A. Ranganadhan,Adv.
Signature Not Verified
Mr. Jagat Arora,Adv.
Digitally signed by
SARITA PUROHIT
Date: 2017.10.28
Mr. Rajat Arora,Adv.
16:52:25 IST
Reason: For Mr. Anuvrat Sharma,AOR
..2/-
.2.
Mr. Sarfaraz Khan,Adv.
Mr. Firasat Khan siddiqui,Adv.
Mr. Vijay Pal,Adv.
Mr. Shri Kant Dubey,Adv.
Mr. Mahendra Kumar,Adv.
For M/s. Firasat & Associates,AOR
Mr. Sanjay Kapur,AOR
Ms. Priyadarshinee Singh,Adv.
Ms. Shubhra Kapur,Adv.
No.24 Mr. Rajesh Kumar,Adv.
Mr. Rakesh Chaurasiya,Adv.
Mr. Gaurav Kumar Singh,Adv.
Mr. Bhumit Solanki,Adv.
Ms. Khushboo Aggarwal,Adv.
Mr. Aakash Sehrawat,Adv.
For M/s. Mitter & Mitter Co.,AOR
Ms. Liz Mathew,AOR
Mr. D.S. Chauhan,AOR
Ms. Ruchi Singh,Adv.
Mr. Kushal Sharma,Adv.
Mr. Dharmendra Kumar Sinha,AOR
Mr. K.P. Rajagopalan,Adv.
Mr. A. Venayagam Balan,AOR
Mr. R.S. Hegde,Adv.
Mr. Farhat Jahan Rehmani,Adv.
Mr. Chandra Prakash,Adv.
For Mr. Rajeev Singh,AOR
Mr. Vasudevan Raghavan,AOR
Mr. Pawan Upadhyay,Adv.
Mr. Sarvjit Pratap Singh,Adv.
For Ms. Sharmila Upadhyay,AOR
Ms. Pragati Neekhra,AOR
Mr. Suryanarayana Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
..3/-
.3.
List in the week commencing from 21.11.2017.
(Sarita Purohit) (Tapan Kumar Chakraborty) Court Master Branch Officer