Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 24 October, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

     ITEM NO.5                           COURT NO.10                 SECTION XV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).39288/2012

     (Arising out of impugned final judgment and order dated 23-08-2012
     in DBCSA No.2021/2011in SBCWP No.4366/2005 passed by the High Court
     Of Judicature For Rajasthan At Jodhpur)

     UNION OF INDIA                                                   Petitioner(s)

                                                 VERSUS

     GRAMIN BANK PENSIONERS SAMITI AND ORS.                           Respondent(s)
     (With appln.(s) for Impleadment and directions)

     WITH W.P.(C) No.210/2013 (X) AND T.C.(C) No.38/2015 (XVI-A)

     Date : 24-10-2017 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)             Ms.   Kiran Bhardwaj,Adv.
                                   Ms.   Asha Nair,Adv.
                                   Ms.   Saudamini Sharma,Adv.
                                   For   Ms. Anil Katiyar,Adv.

                                   Mr. Chander Uday Singh,Sr.Adv.
                                   Mr. C.K. Sasi,AOR
                                   Mr. Manukrishnan G.,Adv.

                                   Mr.   Barun Kumar Sinha,Adv.
                                   Ms.   Pratibha Sinha,Adv.
                                   Ms.   Surbhi Saxena,Adv.
                                   For   Mr. Rameshwar Prasad Goyal,AOR

                                   Mr. Praveen Agrawal,AOR

     For applicant(s)              Mr. B.K. Pal,Adv.

     For Respondent(s)             Mr. A.V. Rangam,AOR
                                   Mr. Buddy A. Ranganadhan,Adv.
Signature Not Verified
                                   Mr. Jagat Arora,Adv.
Digitally signed by
SARITA PUROHIT
Date: 2017.10.28
                                   Mr. Rajat Arora,Adv.
16:52:25 IST
Reason:                            For Mr. Anuvrat Sharma,AOR
                                                                                  ..2/-
                               .2.

                 Mr.   Sarfaraz Khan,Adv.
                 Mr.   Firasat Khan siddiqui,Adv.
                 Mr.   Vijay Pal,Adv.
                 Mr.   Shri Kant Dubey,Adv.
                 Mr.   Mahendra Kumar,Adv.
                 For   M/s. Firasat & Associates,AOR

                 Mr. Sanjay Kapur,AOR
                 Ms. Priyadarshinee Singh,Adv.
                 Ms. Shubhra Kapur,Adv.

No.24            Mr.   Rajesh Kumar,Adv.
                 Mr.   Rakesh Chaurasiya,Adv.
                 Mr.   Gaurav Kumar Singh,Adv.
                 Mr.   Bhumit Solanki,Adv.
                 Ms.   Khushboo Aggarwal,Adv.
                 Mr.   Aakash Sehrawat,Adv.
                 For   M/s. Mitter & Mitter Co.,AOR

                 Ms. Liz Mathew,AOR

                 Mr. D.S. Chauhan,AOR
                 Ms. Ruchi Singh,Adv.
                 Mr. Kushal Sharma,Adv.

                 Mr. Dharmendra Kumar Sinha,AOR

                 Mr. K.P. Rajagopalan,Adv.
                 Mr. A. Venayagam Balan,AOR

                 Mr.   R.S. Hegde,Adv.
                 Mr.   Farhat Jahan Rehmani,Adv.
                 Mr.   Chandra Prakash,Adv.
                 For   Mr. Rajeev Singh,AOR

                 Mr. Vasudevan Raghavan,AOR

                 Mr. Pawan Upadhyay,Adv.
                 Mr. Sarvjit Pratap Singh,Adv.
                 For Ms. Sharmila Upadhyay,AOR

                 Ms. Pragati Neekhra,AOR
                 Mr. Suryanarayana Singh,Adv.

        UPON hearing the counsel the Court made the following
                           O R D E R

..3/-

.3.

List in the week commencing from 21.11.2017.

(Sarita Purohit) (Tapan Kumar Chakraborty) Court Master Branch Officer