Delhi High Court - Orders
Lalit Modi vs Bdr Builders And Developers Pvt. Ltd on 7 November, 2023
Author: Manmohan
Bench: Manmohan
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EFA(OS) 1/2021 & C.M.Nos.3003/2021, 7401/2023, 44080/2023,
52512/2023, 55314-55316/2023
LALIT MODI ..... Appellant
Through: Mr.Inderbir Singh Alag, Sr.Advocate
with Mr.Vatsal Kumar, Mr.Tushar
Parashar and Ms.Anumeha Singhai,
Advocates.
versus
BDR BUILDERS AND DEVELOPERS PVT. LTD
..... Respondent
Through: Mr.Prashant Mehta with Ms.Prachi
Kohli, Mr.Pranav Singh and Mr.Nitin
Bajaj, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 07.11.2023
1. Learned counsel for the respondent states that he has filed a reply to C.M.No.44080/2023. Even learned senior counsel for the appellant states that he has filed a rejoinder affidavit thereto. However, neither the reply affidavit nor the rejoinder affidavit is on record. Let the same be brought on record forthwith.
2. The appellant is also given liberty to file a reply to C.M.No.52512/2023 within one week. Rejoinder affidavit, if any, be filed before the next date of hearing.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2023 at 22:07:32
3. List on 06th December, 2023.
MANMOHAN, J MINI PUSHKARNA, J NOVEMBER 7, 2023 KA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2023 at 22:07:32