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State of Meghalaya - Section

Section 37 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

37. Estimates of establishment, expenditure and fixed recurring charges.

(1)The estimates of expenditure on fixed establishment as well as fixed monthly recurring charges on account of rent, allowances, etc., shall provide for the gross amount without deductions of any kind.
(2)To the estimates referred to in sub-rule (1) shall be added a suitable provision for leave salary based on past experience with due regard to the intention of the members of staff in regard to leave as far as the same can be ascertained.