Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act] State of Punjab - Subsection Section 115(2)(c) in The Punjab Distillery Rules, 1932 (c)a person holding a permit signed by an officer duly authorised in that behalf for export of such spirit to any Union Territory or State.