Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act] State of Maharashtra - Subsection Section 90(2)(b) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (b)The Executive Council shall consider the annual financial estimates so prepared and approve them with or without any modifications.