Section 4(2)(h) in The Textiles Committee Act, 1963

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(h)collect statistics for any of the above mentioned purposes from--

(i)manufacturers of, and dealers in, textiles;

(ii)manufacturers of textile machinery; and

(iii)such other persons as may be prescribed;

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