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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2) in The Punjab Motor Vehicles Rules, 1989

(2)A licensing authority renewing a licence under the provisions of sub-section (6) of section 15 shall intimate in Form L.R. the fact of renewal to the licensing authority by whom the licence so renewed was issued.