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Karnataka High Court

The Commissioner Of Income Tax vs M/S. Hm Exports on 13 June, 2011

Bench: V.G.Sabhahit, Ravi Malimath

IN THE HIGH CQURT OF KARNATAKA AT BANGALORE

DATED THIS THE 13'-'" DAY OF _}UNE 2011 
RRESENT 2 V
THE HON'BLE MR. JUSTICE V.G.SABH,'%!ET.I:37,V   F.

AND

THE HON'BLE MR. JUSTICE RAVIVH'IV?.ALI!\¥§»I3f!fiA~£.[:,._.  u

MISC. cvL,1'éi;<2':::Q
I.T.;=__!_\i':€).1'--91,{2OG9_*..  
BETWEEN:   é .'
1.

The Central; ' C.R. Bu%lVdi'.fi_g;_VQuEenS'~Ro_a'd'"

BangTaw'Ter:
23 Thé._AsSistaTitfC0:rTT»rfii'SSiC1f1ér of Income--Tax Centra_l 'Circle._--2(.3-) _ " "

C.R. Building, Que_er:S-~LRoad Bangalore;-. _ Appeiiants 'CAB;/. SS'f'§' ME;" \,'~ j'SSShacfT"éiE, Advocatej) RN " V M/S. }'i_'.M.V_vE><g;)fiTtS ' 'Geneva .H€>z;se 'T Cunningham Road _ VB_'asTgia'§-are «S60 S78 Respendeni S Parthasarathi, Advocate}