Bombay High Court
Prestige Garden A-1 Chsl vs State Of Maharashtra Thr. Office Govt. ... on 23 June, 2023
Author: N.R. Borkar
Bench: N.R. Borkar
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906-cwp-7668-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7668 OF 2023
Prestige Garden A-1 CHSL ...Petitioner
V/s.
State of Maharashtra and ors. ...Respondents.
Mr. Harjot Singh i/b Prema Raval for the Petitioner.
Ms V.S. Nimbalkar, AGP for Respondent Nos.1 and 2.
CORAM : N.R. BORKAR, J.
DATE : 23.06.2023. P.C. :
1. Issue notice to the Respondents, returnable on 24 July 2023.
2. The learned AGP waives service of notice on behalf of Respondent Nos.1 and 2.
[N.R.BORKAR, J.]
Dinesh S. Sherla 1/1
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