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Bengal Presidency - Section

Section 632 in Police Regulations, Bengal , 1943

632. Information on record in the bureau. [§12, Act V, 1861].

(a)A Criminal Intelligence Bureau is attached to the department to enable it to deal effectively with professional and organised crime, and to supply investigating officers with all informations which is on record regarding any particular class of crime or criminal.
(b)A "General Index to the information on record" under which information has been complied and classified in the bureau is shown in Appendix XXXII.