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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in Orissa Pani Panchayat Act, 2002

(2)In addition to the above functions, a Farmer's Organisation may perform the following functions, namely :
(a)to supply seeds, fertilizers and other inputs and at rates to be approved by the General Body;
(b)to market the agricultural products of the members as may be decided by the General Body;
(c)to undertake enterprise for value addition to the products of the members as may be decided by the General Body;
(d)to establish Agro Service Centre for providing services to the farmers in their agricultural operations as may be approved by the General Body; and
(e)to act as Self-help Group for providing credit to the members as may be approved by the General Body.