Supreme Court - Daily Orders
Mohan Lal Through Poa Holder vs Sub Post Master(L.S.G.) on 12 November, 2018
Bench: Uday Umesh Lalit, M.R. Shah
ITEM NO.20 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27887/2018
(Arising out of impugned final judgment and order dated 02-08-2018
in FA No. 2330/2017 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
MOHAN LAL THROUGH POA HOLDER Petitioner(s)
VERSUS
SUB POST MASTER(L.S.G.) & ORS. Respondent(s)
(FOR ADMISSION )
Date : 12-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Vineet Bhagat, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending applications, if any, shall also stand disposed of.
(INDU MARWAH) (HARI SWAROOP PARASHER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2018.11.12 17:27:03 IST Reason: