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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(29) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(29)"System Protection Scheme" means a scheme designed to detect abnormal system conditions and take predetermined, corrective action to preserve system integrity and provide acceptable system performance;