State Consumer Disputes Redressal Commission
Dr. Neelam Verma vs Emerging Valley Pvt. Ltd. on 25 March, 2022
Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH M.A. No. :
708 of 2021 in EA no.239 of 2019 Date of Institution :
08.10.2021 Date of Decision :
04.05.2022 Dr.Neelam Verma D/o Karan Singh, r/o 138 MDH PGIMER, Sector 12, Chandigarh, at present C-5/12, HIMS Swami Ram Nagar, Jolly Grant, Dehradhun, 248140 .....Decree Holder Versus Emerging Valley Pvt. Ltd. registered office B-57, Lower Ground, South Extension Part-2, New Delhi through its Managing Director Authorized Signatory.
Emerging Valley Pvt. Ltd. (Unit of Emerging India Housing Pvt. Lad) through its authorized signatory, SCO No.46-47, 1" Floor, Sector 9-D, near Matka Chowk, Madhya Marg, Chandigarh.
....Judgment Debtors BEFORE: JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT.
MRS. PADMA PANDEY, MEMBER.
MR.RAJESH K. ARYA, MEMBER.
Present through Video Conferencing:
Sh. Robin Singh, Advocate for the decree holder.
Sh. J. S. Rattu, Advocate for judgment debtors Sh.Gurpreet Singh Sidhu, Managing Director, declared as PO vide order dated 09.01.2020 (in custody) JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT Vide our separate detailed order of the even date, recorded in miscellaneous application no. 829 of 2021 titled as Dr.Neelam Verma Vs. Emerging Valley Pvt. Ltd. and ors ., this application has been dismissed with no order as to cost.
Certified copy of the order passed in miscellaneous application no. 829 of 2021 be placed on this file. Certified copies of the order passed in miscellaneous application no. 829 of 2021 alongwith this order be sent to the parties, free of charge. The file be consigned to Record Room, after completion.
Sd/- Sd/- Sd/- (RAJESH K. ARYA) MEMBER (JUSTICE RAJ SHEKHAR ATTRI) PRESIDENT (PADMA PANDEY) MEMBER Rg.Top of Form