Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(2) in GUJARAT CARRIAGE OF GOODS TAXATION ACT, 1962 (2)All searches under sub-section (1) shall be made in accordance with the provisions of the Code of Criminal Procedure, 1898 (V of 1898 ).
