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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Kerala - Subsection

Section 9A(a) in Kerala Cooperative Societies Act, 1969

(a)shall paint or affix its name, register number and the address of its registered office and keep the same painted or affixed in conspicuous position, in letters easily legible to members in vernacular language and in finglish language, on the outside of every office or place in which its business is carried on;