Madras High Court
A.M.Abdul Malik vs The State Of Tamil Nadu on 16 August, 2022
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
W.P.(MD)No.4019 of 2019
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 16.08.2022
CORAM:
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P.(MD)No.4019 of 2019
and
W.M.P.(MD)No.3116 of 2019
A.M.Abdul Malik ... Petitioner
-Vs-
1.The State of Tamil Nadu,
Rep. by its Additional Chief Secretary,
Highways and Minor Ports Department,
Fort St.George, Chennai.
2.The District Collector,
Ramanathapuram District, Ramanathapuram.
3.The District Revenue Officer cum
Competent Authority,
Ramanathapuram, Ramanathapuram District. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
for issuance of Writ of Certiorari, calling for the records relating to the
1/4
https://www.mhc.tn.gov.in/judis
W.P.(MD)No.4019 of 2019
impugned notification issued by the 3rd respondent in Na.Ka.B1/14800/13,
dated 12.12.2013, published in the Ramanathapuram District Gazette on
24.01.2014 and the consequential impugned paper notification issued in
Na.Ka.B1/14800/13, dated 22.12.2014 and quash the same as illegal.
For Petitioner : Ms.N.Sumitha,
for M/s.Ajmal Associates.
For Respondents : Mr.N.Ramesh Arumugam,
Government Advocate.
ORDER
The learned counsel appearing for the petitioner seeks leave to withdraw the Writ Petition and she has also made an endorsement to that effect in the Court bundle.
2.Recording the same, this Writ Petition is dismissed as withdrawn.
No costs. Consequently, connected miscellaneous petition is closed.
16.08.2022 Index : Yes / No Internet : Yes / No SKM 2/4 https://www.mhc.tn.gov.in/judis W.P.(MD)No.4019 of 2019 To
1.The Additional Chief Secretary, State of Tamil Nadu, Highways and Minor Ports Department, Fort St.George, Chennai.
2.The District Collector, Ramanathapuram District, Ramanathapuram.
3.The District Revenue Officer cum Competent Authority, Ramanathapuram, Ramanathapuram District.
3/4https://www.mhc.tn.gov.in/judis W.P.(MD)No.4019 of 2019 G.R.SWAMINATHAN, J.
SKM W.P.(MD)No.4019 of 2019 16.08.2022 4/4 https://www.mhc.tn.gov.in/judis