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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(4) in Telangana Civil Courts Act, 1972

(4)An appeal from the decree or order of [the Court of Senior Civil Judge] [Substituted by Act No. 29 of 1997.] in a suit or proceeding so transferred shall, where it lies to a District Court, lie to the District Court which transferred the suit or proceeding.