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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa Motor Transport Workers' Rules, 1966

(1)At every operating centre and halting stations (which, in the case of city service, shall include only depots and other offices) wherein 250 motor transport workers or more ordinarily call on duty during everyday, a dispensary shall be provided and maintained with such equipment and drugs as the State Government may direct.