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[Cites 0, Cited by 0] [Section 33N(2)] [Section 33N] [Entire Act]

Union of India - Subsection

Section 33N(2)(e) in The Drugs And Cosmetics Act, 1940

(e)prescribe the forms of licences for the manufacture for sale of Ayurvedic, Siddha or Unani drugs, and for sale of processed Ayurvedic, Siddha or Unani drugs, the form of application for such licences, the conditions subject to which such licences may be issued, the authority empowered to issue the same and the fees payable therefor; and provide for the cancellation or suspension of such licences in any case where any provision of this Chapter or rules made thereunder is contravened or any of the conditions subject to which they are issued is not complied with;