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[Cites 0, Cited by 138] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The Micro, Small And Medium Enterprises Development Act, 2006

(1)Notwithstanding anything contained in any other law for the time being in force, any party to a dispute may, with regard to any amount due under section 17, make a reference to the Micro and Small Enterprises Facilitation Council.