Allahabad High Court
Het Ram And Others vs Sri Ashok Kumar Singh, Engineer In ... on 25 July, 2022
Author: Jaspreet Singh
Bench: Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- CONTEMPT APPLICATION (CIVIL) No. - 804 of 2022 Applicant :- Het Ram And Others Opposite Party :- Sri Ashok Kumar Singh, Engineer In Chief, Head Of Deptt. Irrigation And Water Resources Deptt. Counsel for Applicant :- Meenakshi Singh Parihar Hon'ble Jaspreet Singh,J.
Heard learned counsel for the petitioner and Sri Prashant Singh Atal, learned counsel for the respondents.
In furtherance of the order dated 18.05.2022 Sri Ashok Kumar Singh, Engineer in Chief/ Head of Department, Irrigation and Water Resources Department, U.P. Lucknow is present before the Court today.
An affidavit of compliance has been filed by Sri Ashok Kumar Singh wherein in paragraph 11, it has been stated that in compliance of the order passed by the writ court dated 05.08.2021, a full fledged inquiry was held and a total number of 335 candidates have been found eligible for promotion which includes all the 31 petitioners.
It is thus submitted that the order passed by the writ court has been complied with.
In view of the aforesaid, this Court is satisfied that the order passed by the writ Court has been complied with and no further orders are required to be passed. Consequently, the contempt petition stands dismissed. Notices, if any, stands discharged.
Order Date :- 25.7.2022 Asheesh