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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(6)(a) in Uttar Pradesh Right to Information Rules, 2015

(a)If the State Public Information Officer is of the view that the information sought is to be provided, then he shall convey the information to the applicant in Form 5. The date on which the information is supplied shall be entered in the Register mentioned in sub-rule (3) above.