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Delhi High Court - Orders

Dr. Bindu Rana vs Serious Fraud Investigation Office on 6 January, 2023

                          $~4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     BAIL APPLN. 3643/2022 & CRL.M.(BAIL) 1488/2022

                                DR. BINDU RANA                     ..... Petitioner
                                             Through:        Mr. Neeraj Kishan Kaul,
                                                             with Mr. Saurabh Kirpal,
                                                             Sr. Advs. with Mr. Gaurav
                                                             Khazanchi, Mr. Anuj
                                                             Aggarwal, Mr. Shubham
                                                             Kr. Jain, Mr. Kaushal Kait
                                                             & Mr. Jatin Yadav, Advs.

                                                   versus

                                SERIOUS FRAUD INVESTIGATION
                                OFFICE                      ..... Respondent
                                             Through: Mr. Anurag Ahluwali,
                                                      CGSC with Mr. Abhigyan
                                                      Siddhant, G.P., Mr. Ari
                                                      Ansari ( Prosecutor SFIO),
                                                      Mr. Tarun Srivastava, Mr.
                                                      Vishal Srivastava & Ms.
                                                      Shivani Sharma, Advs.

                                CORAM:
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                             ORDER

% 06.01.2023

1. Learned Senior Counsel for the petitioner has concluded his arguments.

2. It is already 04:15 p.m.

3. List for arguments on behalf of the respondent on 09.01.2023.

AMIT MAHAJAN, J JANUARY 6, 2023 "SS"

Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:09.01.2023 10:36:16