Delhi High Court - Orders
Dr. Bindu Rana vs Serious Fraud Investigation Office on 6 January, 2023
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3643/2022 & CRL.M.(BAIL) 1488/2022
DR. BINDU RANA ..... Petitioner
Through: Mr. Neeraj Kishan Kaul,
with Mr. Saurabh Kirpal,
Sr. Advs. with Mr. Gaurav
Khazanchi, Mr. Anuj
Aggarwal, Mr. Shubham
Kr. Jain, Mr. Kaushal Kait
& Mr. Jatin Yadav, Advs.
versus
SERIOUS FRAUD INVESTIGATION
OFFICE ..... Respondent
Through: Mr. Anurag Ahluwali,
CGSC with Mr. Abhigyan
Siddhant, G.P., Mr. Ari
Ansari ( Prosecutor SFIO),
Mr. Tarun Srivastava, Mr.
Vishal Srivastava & Ms.
Shivani Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 06.01.2023
1. Learned Senior Counsel for the petitioner has concluded his arguments.
2. It is already 04:15 p.m.
3. List for arguments on behalf of the respondent on 09.01.2023.
AMIT MAHAJAN, J JANUARY 6, 2023 "SS"
Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:09.01.2023 10:36:16