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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(1)The parent and relations of the Juveniles shall be allowed to visit once in a month or in special cases, more frequently at the discretion of the Officer in-charge as per the visiting hours down by him.