Rajasthan High Court - Jaipur
Parmanand vs Banwari Lal on 12 September, 2019
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 494/2008
Parmanand
----Appellant
Versus
Banwari Lal
----Respondent
For Appellant(s) : None
For Respondent(s) : Mr. Udit Sapra
HON'BLE MR. JUSTICE PRAKASH GUPTA Judgment / Order 12/09/2019 Vide order dated 17/4/2009, the appeal was admitted and interim order was passed.
In view of this, the record cannot be sent to the trial court.
(PRAKASH GUPTA),J OM PRAKASH /25 (Downloaded on 06/06/2021 at 08:14:46 PM) Powered by TCPDF (www.tcpdf.org)