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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(xxxv) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(xxxv)to invest the funds of the University money entrusted to the University in or upon such securities and in such manner as it may deem fit and, from time to time, transpose any investment;