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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84(6) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(6)Every member present shall be supplied with a ballot paper in Form 29, in which the names of all contesting candidates for the Office of the Vice-Chairman, shall be written or printed legibly in Hindi and every ballot paper shall be initialled on the back side by the President of the meeting before issuing it.