Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Rashmika Gandhi vs Union Of India on 23 February, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                                                       1

     ITEM NO.23                               COURT NO.6                SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition (Civil)                   No.122/2018

     RASHMIKA GANDHI & ORS.                                              Petitioner(s)

                                                      VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)

     (FOR ADMISSION and IA No.23434/2018-STAY APPLICATION)

     Date : 23-02-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Mr.   P.S. Patwalia, Sr. Adv.
                                       Mr.   Puneet Jain, Adv.
                                       Ms.   Christi Jain, AOR
                                       Mr.   Abhinav Gupta, Adv.
                                       Mr.   Harsh Jain, Adv.
                                       Ms.   Priyal Jain, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable in two weeks.

Dasti, in addition, is permitted.

Tag with SLP(C) No.7003 of 2017.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.02.23 16:22:35 IST Reason: