Supreme Court - Daily Orders
Rashmika Gandhi vs Union Of India on 23 February, 2018
Bench: S.A. Bobde, L. Nageswara Rao
1
ITEM NO.23 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.122/2018
RASHMIKA GANDHI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.23434/2018-STAY APPLICATION)
Date : 23-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Mr. Puneet Jain, Adv.
Ms. Christi Jain, AOR
Mr. Abhinav Gupta, Adv.
Mr. Harsh Jain, Adv.
Ms. Priyal Jain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in two weeks.
Dasti, in addition, is permitted.
Tag with SLP(C) No.7003 of 2017.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.02.23 16:22:35 IST Reason: