Section 3(2)(c) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

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Union of India - Subsection

Section 3(2)(c) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(c)the existence of a right to access information, the procedure for making requests for such access, and details of the person or department in-charge to whom such requests can be made.

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Union of India - Subsection

Section 3(2)(c) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016