Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143A(3) in The U.P. Co-operative Societies Rules, 1968

(3)to endeavour to provide the research consultancy including stuthes if any, to the societies,