Himachal Pradesh High Court
Balram Kumar vs . State Of H.P. & Anr. on 30 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Balram Kumar vs. State of H.P. & Anr.
CWPOA No. 194 of 2019.
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30.03.2022. Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Yudhbir Singh Thakur, Deputy Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.
List on 20.04.2022, as prayed for.
(Tarlok Singh Chauhan) Judge 30th March, 2022.
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