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Himachal Pradesh High Court

Balram Kumar vs . State Of H.P. & Anr. on 30 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Balram Kumar vs. State of H.P. & Anr.

CWPOA No. 194 of 2019.

.

30.03.2022. Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Yudhbir Singh Thakur, Deputy Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.

List on 20.04.2022, as prayed for.

(Tarlok Singh Chauhan) Judge 30th March, 2022.

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