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State of Rajasthan - Section

Section 11 in Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2009

11. Overriding effects of rules.

- Provisions of the Rajasthan Service Rules, the Rajasthan Legislative Assembly Secretariat Staff (Revised pay scales) Rules, 1998 and Finance Department order No F.16 (2) F.D.(Rules)/98, dated 17.2.1998, as amended from time to time, regarding grant of selection grades shall not, save as otherwise provided in these rules, apply to cases where pay is regulated under these rules, to the extent they are inconsistent with these rules.